LAWS(MPH)-2026-3-45

JEESHAN KHAN Vs. STATE OF MADHYA PRADESH

Decided On March 05, 2026
Jeeshan Khan Appellant
V/S
STATE OF MADHYA PRADESH Respondents

JUDGEMENT

(1.) This M.Cr.C. is filed for modification of order passed by this Court on 19/2/2026 in CRA No. 1782 of 2026.