(1.) Heard on I.A. No.19203/2022, which is an application for condonation of delay in filing criminal appeal.
(2.) For the reasons stated in the application, I.A. No.19203/2022 is allowed. Delay of 15 days in filing this appeal is hereby condoned.
(3.) Heard on the question of admission.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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