(1.) Mr. Ashok Lalwani, learned counsel for the petitioner.
(2.) None for the respondents 1 and 2 despite service of notice and service of SPC.
(3.) Respondent No. 3/State is a formal party.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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