(1.) Arguments heard.
(2.) Order dictated in the open Court.
(3.) Petitioner entered the service of respondent no.1 Board in the year 1963 as Assistant Engineer and by order dated 13.05.1963 his pay was fixed in the pay scale of Rs.300-300-25-400-EB-30-700. Later on petitioner was promoted to the post of Divisional Engineer and to the post of Superintendent Engineer about this fact there is no dispute.