VANDANA BHARTI Vs. HIGHER EDUCATION DEPARTMENT

JUDGEMENT

(1.) They are heard.

(2.) By this intra court appeals the appellant Dr. (Smt.) Vandana Bharti is challenging the order dated 2.1.2016 whereby, learned writ court dismissed the W.P. No. 939/2015 and W.P. No. 3868/2015.

(3.) Brief facts of the case are that appellant Dr. (Smt.) Vandana Bharti is serving on the post of Asstt. Professor in Govt. MLB Girls P.G. College, Kila Bhavan, Indore, from last 22 years. She is having daughter suffering from 'Spastic Cerebral Plasy'. Her daughter is undergoing treatment of the same at Indore.