(1.) - Case Diary is perused.
(2.) Learned counsel for the rival parties are heard.
(3.) Applicant apprehends arrest in connection with offences punishable under sections 21 and 22 of NDPS Act registered as Crime No. 289/2016 at Police Station Thana Kotwali, District Lashkar.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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