LAWS(MPH)-2016-5-5

ANAND TRUST THROUGH ABHISHEK SONI Vs. SHIVRAJSINGH CHOUHAN

Decided On May 16, 2016
Anand Trust Through Abhishek Soni Appellant
V/S
Shivrajsingh Chouhan Respondents

JUDGEMENT

(1.) Heard on IA No. 2646/2016 (An application for urgent hearing during summer vacation).

(2.) The same is allowed. Heard on IA No.2645/2016 (for ignoring the defects pointed out by the office).

(3.) In the present case, the office has pointed out the following defects : -