LAWS(MPH)-2016-4-45

RAJARAM MUVEL Vs. HIGHER EDUCATION DEPARTMENT

Decided On April 28, 2016
Rajaram Muvel Appellant
V/S
Higher Education Department Respondents

JUDGEMENT

(1.) Suresh K.P.S., learned counsel for petitioners in WP No. 2305/2016, Shri Arpit Oswal, learned counsel for petitioner in WP No. 2495/2016, 3132/2016, 3133/2016 and 3134/2016, Shri Jai Sharma, learned counsel for petitioner in WP No. 2761/2016, Ms. Bhagyashree Sugandhi, learned counsel for petitioner in WP No. 2830/2016 and WP No. 2911/2016, Shri Akash Sharma, learned counsel for petitioner in WP No. 2856/2016, 2857/2016 and WP No. 3043/2016, Shri Manoj Shrivastava, learned counsel for petitioner in WP No. 2876/2016, Shri C.B. Patne, learned counsel for petitioner in WP No. 2946/2016, 2948/2016 and WP No. 3028/2016.

(2.) Shri Yogesh Mittal, learned counsel for the respondent/State.

(3.) Shri V.P. Khare, learned counsel for the respondent/MPPSC.