(1.) Ms. Neelam Goel, Advocate for the petitioner.
(2.) Shri Samdarshi Tiwari, Dy. Advocate General for the respondents/State.
(3.) Shri Anshuman Singh, Advocate for the Municipal Corporation.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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