(1.) Shri Uttam Maheshwari, learned counsel for petitioner.
(2.) Heard on admission.
(3.) Grievance raised by the petitioner is against order dated 23.05.2014; whereby, the appropriate Government has referred the dispute to the Labour Court for adjudication as to :
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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