B.K. KUMAWAT Vs. MINISTRY OF FINANCE

JUDGEMENT

(1.) Heard finally with consent.

(2.) At the outset, learned counsel for petitioner has submitted that identical controversy has been decided by this court in wit petition No. 14067/2013 in the matter of Dr. Surendra Narayan Gupta Vs. State of MP & Others vide order dated 20th March 2014.

(3.) Counsel for State has not disputed this aspect. This court had disposed of WP No. 14067/13 on 20/3/2014 by passing following order: