(1.) HEARD .
(2.) COUNTING of ad hoc period of service of the appellant, for the purpose of seniority is the main issue which falls for adjudication in this appeal.
(3.) BRIEF facts which are necessary to dispose of the appeal are recapitulated as under:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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