(1.) Heard Mr. Sumit Nema, Advocate, for the petitioner and Mr. Rajesh Upadhyaya, Advocate for the respondents.
(2.) Mr. Rajesh Upadhyaya states that Mr. O.P. Namdeo, Advocate, will appear for the respondents.
(3.) Issue notice.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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