BALU SINGH Vs. STATE OF M.P.

JUDGEMENT

(1.) This is an appeal filed against the order dated 27/06/2006, passed by learned Single Judge of this Court, by which learned Single Judge while admitting the writ petition No. 2907/2006 filed by the Appellant, has refused to stay the operation of the orders dated 26/05/2006 and dated 08/06/2006 impugned in the said writ petition filed by the Appellant.