(1.) HEARD on I. A. No. 13694/05, an application for taking rejoinder on record.
(2.) APPLICATION is allowed.
(3.) REJOINDER filed by the petitioner is taken on record.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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