PRABHASHCHANDRA JHA Vs. COMMISSIONER OF WEALTH TAX

Referred Judgements :-

GOLI ESWARIAH VS. COMMISSIONER OF GIFT TAX ANDHRA PRADESH [REFERRED TO]
NARINDER SINGH VS. SURJIT SINGH [REFERRED TO]
COMMISSIONER OF WEALTH TAX KANPUR VS. CHANDER SEN [REFERRED TO]
BENGAL IRON CORPORATION VS. COMMERCIAL TAX OFFICER [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. BABUBHAI MANSUKHBHAI DR [REFERRED TO]
BHARAT VIJAY MILLS LIMITED VS. INCOME TAX OFFICER [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. RAM RAKSHPAL ASHOK KUMAR [REFERRED TO]
COMMISSIONER OF WEALTH TAX ANDHRA PRADESH VS. MUKUNDGIRJI [REFERRED TO]
SHRIVALLABHDAS MODANI VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
ADDITIONAL COMMISSIONER OF INCOME TAX VS. KARUPPAN CHETTIAR P L [REFERRED TO]
CIT V. B.M. EDWARD,INDIA SEA FOODS [REFERRED TO]