(1.) APPLICANT by Shri P. K. Saxena.
(2.) HE is heard on admission.
(3.) EVEN otherwise, this point was never raised before the Income-tax Tribunal and, therefore, the Income-lax Department cannot he allowed to raise this point for the purpose of seeking a reference to the High Court.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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