PARASNATH Vs. UNION OF INDIA & ORS

JUDGEMENT

(1.) This order shall dispose of sixteen writ petitions, preferred under Art. 226 of the Constitution of India.

(2.) These petitions have arisen under the following circumstances :

(3.) The second set pertains to two writ petitions. These bear Nos. 2155 of 1990 and 2063 of 1990. The brief facts out of which these petitions have arisen be noticed :