REGENT COMPUTRONICS PVT. LTD.

Ghasita And Others Appellant

V/S

Jashrath Singh And Others Respondents

Referred Judgements :-

BHONDU GANPAT KIRAD AND OTHERS V. RAMDAYAL GOVINDRAM KIRAD AND ANOTHER [REFERRED TO]
GAURI NATH V. GAYA KAUR [REFERRED TO]
GOKAL CHAND VS. PARVIN KUMARI [REFERRED TO]
P LAKSHMI REDDY VS. L LAKSHMI REDDY [REFERRED TO]
COMMISSIONER OF INCOME TAX BOMBAY NORTH KUTCH AND SAURASHTRA AHMEDABAD VS. INDIRA BALKRISHNA [REFERRED TO]
NIRMALA BALA GHOSE IN CIVIL APPEALS NOS 966 AND 968 OF 1964 2 NIRMALA BALA GHOSE IN CIVIL APPEAL NO 967 OF 1964 VS. BALAI CHAND GHOSE IN CIVIL APPEALS NOS 966 AND 968 OF 1964 2 BALAI CHAND GHOSEIN CIVIL APPEAL NO 967 OT 1964 [REFERRED TO]
SUKH RAM VS. GAURI SHANKAR [REFERRED TO]
GIASI RAM VS. RAMJILAL [REFERRED TO]
SETHBADRI PRASAD VS. KANSO DEVI [REFERRED TO]
KOKSINGH VS. DEOKABAI [REFERRED TO]
V TULASAMMA VS. SESHA REDDY [REFERRED TO]
MELAPPA VS. GURAMMA [REFERRED TO]
THUNTHI VS. DHANI RAM [REFERRED TO]

JUDGEMENT

(1.) Plaintiff's claim for declaration of their right and title in respect to the suit-properties and for partition thereof having been decreed by the trial Court, the defendants Nos. 8 to 10 alone have preferred the present appeal. Defendants No. 4 and 10 have also filed the joint cross-objections challenging the plaintiffs legal relationship with Mazboot Singh and further challenging their share in the suit-properties as allowed by the trial Court.

(2.) The suit against which the present appeal has been preferred was originally instituted in the Court of Civil Judge, Tikamgarh on 6-5-1965. The Civil Judge had returned the plaint on 10-9-1971 for presentation to proper Court for want of pecuniary jurisdiction. The plaint then was presented in the Court of Additional District Judge, Tikamgarh on 27-2-1973.

(3.) The geneology as given below is not disputed except the relationship of Mst. Bhuri and her two sons Jashrath Singh and Ratan Singh (plaintiffs) to late Mazboot Singh :

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GHASITA AND OTHERS Vs. JASHRATH SINGH AND OTHERS

Referred Judgements :-

JUDGEMENT

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