(1.) . This is a revision by the tenant. By the impugned order, the Court below has struck his defence against eviction under section 13 [4] of the M. P. Accommodation Control Act, 1961, (for short, hereinafter called 'the Act').
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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