(1.) THEY are heard on the bail petition under section 439 of the Criminal Procedure Code.
(2.) THERE are 9 accused persons. Applicant Bhurelal is one of them.
(3.) THE case is pending in the Court of Additional Sessions Judge, Guna under sections 147, 18,149/302 Indian Penal Code.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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