(1.) This common order shall govern disposal of Review Petition No.1292 of 2024 and Writ Petition No.28240 of 2024.
(2.) Facts of the case in short are as under:-
(3.) We have heard learned counsel for the parties in the review petition as well as in the writ petition.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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