REGENT COMPUTRONICS PVT. LTD.

Subhojit Appellant

V/S

Skm Steels Ltd. Respondents

Referred Judgements :-

STATE OF HARYANA VS. BHAJAN LAL [REFERRED TO]
MONABEN KETANBHAI SHAH VS. STATE OF GUJARAT [REFERRED TO]
S V MUZUMDAR VS. GUJARAT STATE FERTILIZER CO LTD [REFERRED TO]
S M S PHARMACEUTICALS LTD VS. NEETA BHALLA [REFERRED TO]
SABITHA RAMAMURTHY VS. R B S CHANNABASAVARADHYA [REFERRED TO]
SAROJ KUMAR PODDAR VS. STATE OF NCT DELHI [REFERRED TO]
N K WAHI VS. SHEKHAR SINGH [REFERRED TO]
K K AHUJA VS. V K VORA [REFERRED TO]
NATIONAL SMALL INDUSTRIES CORP LTD VS. HARMEET SINGH PAINTAL [REFERRED TO]
HARSHENDRA KUMAR D VS. REBATILATA KOLEY [REFERRED TO]
ANITA MALHOTRA VS. APPAREL EXPORT PROMOTION COUNCIL [REFERRED TO]
RAJIV THAPAR VS. MADAN LAL KAPOOR [REFERRED TO]
GUNMALA SALES PRIVATE LTD. VS. ANU MEHTA [REFERRED TO]
SUNITA PALITA VS. PANCHAMI STONE QUARRY [REFERRED TO]

JUDGEMENT

(1.) M.Cr.C. No. 41874 of 2023 is filed for quashing criminal complaint and subsequent criminal proceedings at SCNIA No. 27258/2015 pending before Judicial Magistrate First Class Indore. M.Cr.C. No. 41879 of 2023 is filed for quashing criminal complaint and subsequent criminal proceedings at SCNIA No. 1165/2016 pending before Judicial Magistrate First Class Indore. Both the matters involve identical issue, therefore, they are being considered together.

(2.) The exposition of facts, in brief, giving rise to present petitions is as under:-

(3.) Feeling aggrieved by the aforestated orders dtd. 14/9/2015 and 18/1/2016, these petitions MCRC No. 41874/2023 and MCRC No. 41879/2023 under Sec. 482 of Code of Criminal Procedure are filed.

Click here to view full judgment.

SUBHOJIT Vs. SKM STEELS LTD.

Referred Judgements :-

JUDGEMENT

QUick Links

Get in Touch

Email

Contact Numbers

Address