SUPREET PRATAP SINGH Vs. STATE OF M.P.

JUDGEMENT

(1.) This writ petition is filed by the petitioner challenging the order dtd. 11/10/2021, Annx.P/3 and 25/4/2023, passed by the Dean of Gandhi Medical College, Bhopal, respondent no.3, whereby Dean of Gandhi Medical College, Bhopal has cancelled the certificate of completion of internship as was granted in favour of the petitioner and, thereafter on correspondence being made by the petitioner vide reply dtd. 25/4/2023, in regard to revocation of cancelled certificate of internship completion has been denied on the ground that no documents were attached by the petitioner in support of his claim. This order dtd. 25/4/2023 is Annx.P/12.

(2.) Shri Anil Khare, learned Senior counsel for the petitioner submits that the petitioner had undertaken examination of Pre-Medical Test in the year 2010, as was conducted by M.P. Vyavsayik Pariksha Mandal (Vyapam) and, thereafter, took admission in MBBS Course at Gandhi Medical College Bhopal.

(3.) Petitioner had joined the classes regularly and completed the MBBS Degree along with one year compulsory rotatory internship training at Hamidia Hospital and Sultania Zanana Hospital, Bhopal, for which he was granted a certificate of completion of internship on 28/5/2018. It is submitted that copy of the degree of MBBS issued by the Barkatullah University Bhopal is part of Annx.P/1 along with certificate of registration granted by M.P. Medical Council, so also the certificate of completion of internship.