LAWS(MPH)-2025-2-51

MAHENDRA SINGH CHAUHAN Vs. NORTHERN CENTRAL RAILWAY

Decided On February 20, 2025

Mahendra Singh Chauhan Appellant

V/S

Northern Central Railway Respondents

Referred Judgements :-

PUNJAB NATIONAL BANK CHIEF PERSONNEL DISCIPLINARY AUTHORITY PUNJAB NATIONAL BANK VS. KUNJ BEHARI MISRA:SHANTI PRASAD GOEL [REFERRED TO]
LAV NIGAM VS. CHAIRMAN AND MD ITI LTD [REFERRED TO]

JUDGEMENT

(1.) The matter is finally heard at the motion stage with the parties' consent.

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ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..

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