LAWS(MPH)-2025-11-40

MOHAN Vs. STATE OF MADHYA PRADESH

Decided On November 26, 2025
MOHAN Appellant
V/S
STATE OF MADHYA PRADESH Respondents

JUDGEMENT

(1.) Heard on admission.

(2.) Admit.

(3.) List for final hearing in due course along with CRR No.4692/2025.