LAWS(MPH)-2025-1-90

SIMMI BAI Vs. SHRIMAN POLICE MAHANIRIKSHAK MAHODAYA

Decided On January 28, 2025
Simmi Bai Appellant
V/S
Shriman Police Mahanirikshak Mahodaya Respondents

JUDGEMENT

(1.) Shri Samar Verma, Additional Superintendent of Police (ASP), Jabalpur (M.P.) and Shri Sunil Nema, City Superintendent of Police (CSP), Sec. - Bargi, Jabalpur are personally present in the Court.

(2.) An application for exemption is made for the personal presence of the Superintendent of Police on the ground that an incident had taken place on account of which he is engaged in urgent official duties. It is stated that the status report that is being filed today has been vetted by the Superintendent of the Police and the entire efforts have been personally supervised by him.

(3.) The statement is taken on record.