BALRAM Vs. STATE OF M.P. AND ORS.

JUDGEMENT

(1.) LEARNED counsel for both the parties fairly stated that this Court has recently passed the order in Writ Petition No. 2000/2015 (Kaluram Narwariya v. State of M.P. & Others) dated 06.04.2015, which is identical to the present matter.

(2.) ACCORDINGLY , this writ petition is disposed of in terms of the said order.

(3.) I have heard learned counsel for the parties at length.