ANKIT VERMA Vs. STATE OF M.P.

JUDGEMENT

(1.) SHRI Sameer Patidar, Sub Inspector Police posted in SIT Gwalior is present in person alongwith the case diary of the impugned crime. As per the submission of the State Counsel, the aforesaid police officer is a person of the constituted team for the investigation of the impugned crime.

(2.) IN view of the availability of the case diary, the matter is taken up for final disposal.

(3.) HEARD .