RAM SINGH NEGI Vs. STATE OF M.P.

JUDGEMENT

(1.) CONSIDERED I.A.No.5680 of 2015 an application for amendment in the application to the effect to replacing word ''Guna '' by the word "Ashoknagar ' in the array of parties and in the particulars of crime.

(2.) CONSIDERING the same that it is a typographical error, I. A is allowed and counsel for the applicant is permitted to carry out necessary correction in the memo of application today on board.

(3.) HEARD .