MEHMOOD HUSSAIN Vs. NAGAR PANCHYAT BAADI

JUDGEMENT

(1.) THE Second Appeal No. 54/2006 has been dismissed by order dated 6.5.2014. The Court has passed the following orders:

(2.) IN the present case, the learned counsel for the appellant fairly admits that the facts of the present case are similar to Second Appeal No. 54/2006.

(3.) APPEAL stands dismissed accordingly.