(1.) They are heard.
(2.) Perused the case diary.
(3.) This is first application for grant of bail by applicant Pannalal Gurjar, who is implicated in Crime No.131/2013, registered at police station Malhargarh, for the offence punishable under Sections 8/15 and 29 of N.D.P.S. Act, 1985.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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