SHANKARLAL KHAMBRA Vs. MALTI VERMA & OTHERS

JUDGEMENT

(1.) Petitioner has filed this petition for quashment of the order dated 08.08.2011 passed by Judicial Magistrate First Class, Bhopal in a private complaint case.

(2.) The respondents no. 1 and 2 filed a private complaint under Section 200 of the Cr.P.C. for commission of offence punishable under Section 415, 417, 420, 423, 467 & 468 of the IPC against the petitioner.

(3.) The Trial Court vide order dated 08/08/2011 on first day directed the Station House Officer to register an FIR and submit a report to the Court. The court passed the following order:-