(1.) THIS is the third application under section 439 of the CrPC.
(2.) FIRST application was dismissed in Miscellaneous Criminal Case No. 10816/2014 on 11.12.2014, before the charge sheet has been filed.
(3.) SECOND application was dismissed for want of prosecution.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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