(1.) Heard on I.A. No.9540/2015, application for condonation of delay.
(2.) There is a delay 26 days in filing this appeal.
(3.) Keeping in view the reasons stated in the application, the same is allowed and delay is condoned.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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