SUDARSHAN GUPTA Vs. STATE OF M.P.

JUDGEMENT

(1.) IN compliance of order dated 1.6.2015 complete list of transferred persons has been filed on behalf of the petitioner.

(2.) THE same is taken on record.

(3.) HEARD . On behalf of the petitioner, this petition under Article 226 of Constitution of India has been filed for issuance of appropriate writ against the authority of the respondents for the following reliefs