LAWS(MPH)-2005-2-37

H R MANHAR Vs. STATE OF M P

Decided On February 24, 2005
H.R.MANHAR Appellant
V/S
STATE OF MADHYA PRADESH Respondents

JUDGEMENT

(1.) U. K. Sharma, Senior Advocate with Shri U. K. Tripathi, Advocate for the applicants.

(2.) SHRI Aseem Dixit. Govt. Advocate for the respondents.

(3.) WITH the consent of the learned Counsel for the parties, they are heard finally.