(1.) This appeal is filed by the tenant challenging judgment and decree passed by the two Courts below, whereby the plaintiffs suit for ejectment under section 12 (1) (f) of the M.P. Accommodation Control Act, 1961 (for short, the 'Act') is decreed.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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