DEVENDRA KUMAR JAIN Vs. G N GOYAL

JUDGEMENT

(1.) Petitioner has assailed order dated 4-10-2004 passed by the 1st Additional District Judge, Bhopal in regular Civil Suit No. 3-B/2004 by which learned Judge has directed the petitioner to deposit Rs. 2,50,000/- in the Court.

(2.) This order has been assailed by the petitioner on following grounds :-

(3.) Learned counsel appearing for respondent supported the order and submitted :-