(1.) Being aggrieved by order dated 30th Oct. 1999, passed by IXth Addl. District Judge, Jabalpur, whereby an application under order 9 R.4 C. P. C. filed by the appellant for restoration of Civil Suit No. 46 -B/ 95, has been dismissed, the present appeal has been filed.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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