LAWS(MPH)-2005-11-45

TIRUPATI STEEL INDUSTRIES LTD Vs. CESTAT

Decided On November 18, 2005
TIRUPATI STEEL INDUSTRIES LTD. Appellant
V/S
CESTAT Respondents

JUDGEMENT

(1.) APPELLANT begs to submit;

(2.) MR. U. S. Bhatt and Mr. P. K. Tiwari, Advocates for the appellant.

(3.) MR. Brian Da'silva, learned Senior Advocate with Mr. Sajid Akhtar, Advocate for the Respondent.