(1.) THE present appeal is against the order of acquittal passed by the Trial Magistrate in Criminal case No. 412/81 on 14.3.1985.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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