(1.) WE heard this writ petition on July 26, 1994 and on conclusion of the hearing passed the following order :
(2.) WE now recount the reasons for the above order.
(3.) IT is lastly stated in the grounds of detention :
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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