LAWS(MPH)-1994-2-65

DAMODAR Vs. MAHARANI INDIRABAI HOLKAR TRUST

Decided On February 22, 1994
DAMODAR Appellant
V/S
Maharani Indirabai Holkar Trust Respondents

JUDGEMENT

(1.) THIS revision petition is directed against the order of the District Judge, Indore in Misc. Civil.