(1.) Heard on admission.
(2.) Record of the trial Court be summoned.
(3.) Also heard on IA No.6460/2024 which is first application under Sec. 389 of Cr.P.C. for suspension of jail sentence of appellant No.1 Mukesh Jain, appellant No.2 Rajesh Jain and appellant No.3 Mamta Jain.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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