LAWS(MPH)-2024-6-39

SANDEEP Vs. STATE OF MADHYA PRADESH

Decided On June 18, 2024
SANDEEP Appellant
V/S
STATE OF MADHYA PRADESH Respondents

JUDGEMENT

(1.) This is first application filed under Sec. 439 of Cr.P.C in crime no.606/2019 under Sec. 34(1) (a) and 34(2) of the Excise Act registered at police station Excise District Ratlam.