(1.) Issue notice on early hearing application being I.A.No.1979/2024.
(2.) Notice is accepted by learned counsel appearing for respondents.
(3.) For the reasons stated in the application, application is allowed.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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