(1.) Record of the court below be called for.
(2.) Heard on IA No.195/2024, which is an application for exemption from filling certified copy of the impugned judgment.
(3.) Counsel for the appellant has filed copy of the impugned judgment supplied to the accused.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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