(1.) Heard on I.A. No.3274/2024, an application for impleading Pohap Singh Golhani as petitioner No.2.
(2.) For the reasons mentioned in the application, the same is allowed.
(3.) Let necessary amendment be carried out.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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