(1.) Appellant/petitioner has filed this Writ Appeal under Sec. 2 (1) of M.P. Uchcha Nayayalaya (Khand Nyay Peeth Ko Appeal) Adhiniyam, 2005 challenging the order dtd. 1/7/2024 (Annexure A-1) whereby the Writ Court has dismissed the Writ Petition No.1863/2024 and upheld the impugned order dtd. 15/01/2024 passed by respondent No.1/the Sub-Divisional Officer, Lahar, District Bhind dismissing the application filed by appellant/petitioner under Order 7 Rule 11 CPC.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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